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| Title | Date | View / Download |
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| THE DELIMITATION OF COUNCIL CONSTITUENCIES (BIHAR) ORDER, 1951 |
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| THE DELIMITATION OF COUNCIL CONSTITUENCIES (ANDHRA PRADESH) ORDER, 2006 |
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(21 KB) /
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| List of symbols in relation to elections in an assembly, local authorities’ or panchayats’ constituencies in the State of Jammu and Kashmir.––The list is being published separately by the Election Commission. |
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| Lists of political parties and symbols in relation to elections in all parliamentary and assembly constituencies other than assembly constituencies in the State of Jammu and Kashmir––These lists are being published separately by the Election Commission. |
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| The Election Symbols (Reservation and Allotment) Order, 1968 |
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(60 KB) /
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| The Conduct of Assembly Elections (Sikkim) Rules, 1979 |
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(69 KB) /
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| The Conduct of Parliamentary Elections (Sikkim) Rules, 1977 |
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(10 KB) /
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| Application of Registration of Electors Rules, 1960 to the State of Sikkim |
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(9 KB) /
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| The Conduct of Elections Rules, 1961 |
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(635 KB) /
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| The Registration of Electors Rules, 1960 |
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(271 KB) /
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| EXTRACTS FROM THE CONSTITUTION |
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(167 KB) /
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| The Representation of The people act, 1951 (Act no. 43 of 1951). |
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(405 KB) /
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| The Representation of The People Act, 1950 (43 of 1950) |
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(163 KB) /
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| Extracts from The Indian Penal Code (45 of 1860) |
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(28 KB) /
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| Extracts from The Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 (33 of 1989) |
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(19 KB) /
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| The Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976 (108 of 1976) |
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(24 KB) /
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| The Delimitation Act, 2002 (33 of 2002) |
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(36 KB) /
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| The Jammu and Kashmir Representation of The People (Supplementary) Act, 1968 (3 of 1968) |
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(10 KB) /
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| Extracts from The Government of National Capital Territory of Delhi Act, 1991 (1 of 1992) |
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(24 KB) /
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| Extracts from The Government Of Union Territories Act, 1963 (20 of 1963) |
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(29 KB) /
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| Extracts from The States Reorganisation Act, 1956 (37 of 1956) |
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(13 KB) /
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| The Constitution (Scheduled Castes ) Order, 1950 |
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(99 KB) /
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| The Prohibition Of Simultaneous Membership Rules, 1950 |
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(11 KB) /
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| Officers Before Whom Candidates May Make Or Subscribe Oath Or Affirmation |
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(17 KB) /
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| The Constitution (Jammu and Kashmir) Scheduled Tribes Order, 1989 |
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(10 KB) /
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| The Constitution (Sikkim) Scheduled Tribes Order, 1978 |
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(10 KB) /
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| The Constitution (Nagaland) Scheduled Tribes Order, 1970 |
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(10 KB) /
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| The Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967 |
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(11 KB) /
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| The Constitution (Dadra and Nagar Haveli) Scheduled Tribes Order, 1962 |
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(10 KB) /
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| The Constitution (Andaman and Nicobar Islands) Scheduled Tribes Order, 1959 |
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(11 KB) /
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