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    THE DELIMITATION OF COUNCIL CONSTITUENCIES (BIHAR) ORDER, 1951
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    THE DELIMITATION OF COUNCIL CONSTITUENCIES (ANDHRA PRADESH) ORDER, 2006
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    List of symbols in relation to elections in an assembly, local authorities’ or panchayats’ constituencies in the State of Jammu and Kashmir.––The list is being published separately by the Election Commission.
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    Lists of political parties and symbols in relation to elections in all parliamentary and assembly constituencies other than assembly constituencies in the State of Jammu and Kashmir––These lists are being published separately by the Election Commission.
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    The Election Symbols (Reservation and Allotment) Order, 1968
    Accessible Version : View (60 KB) / 
    The Conduct of Assembly Elections (Sikkim) Rules, 1979
    Accessible Version : View (69 KB) / 
    The Conduct of Parliamentary Elections (Sikkim) Rules, 1977
    Accessible Version : View (10 KB) / 
    Application of Registration of Electors Rules, 1960 to the State of Sikkim
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    The Conduct of Elections Rules, 1961
    Accessible Version : View (635 KB) / 
    The Registration of Electors Rules, 1960
    Accessible Version : View (271 KB) / 
    EXTRACTS FROM THE CONSTITUTION
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    The Representation of The people act, 1951 (Act no. 43 of 1951).
    Accessible Version : View (405 KB) / 
    The Representation of The People Act, 1950 (43 of 1950)
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    Extracts from The Indian Penal Code (45 of 1860)
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    Extracts from The Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 (33 of 1989)
    Accessible Version : View (19 KB) / 
    The Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976 (108 of 1976)
    Accessible Version : View (24 KB) / 
    The Delimitation Act, 2002 (33 of 2002)
    Accessible Version : View (36 KB) / 
    The Jammu and Kashmir Representation of The People (Supplementary) Act, 1968 (3 of 1968)
    Accessible Version : View (10 KB) / 
    Extracts from The Government of National Capital Territory of Delhi Act, 1991 (1 of 1992)
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    Extracts from The Government Of Union Territories Act, 1963 (20 of 1963)
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    Extracts from The States Reorganisation Act, 1956 (37 of 1956)
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    The Constitution (Scheduled Castes ) Order, 1950
    Accessible Version : View (99 KB) / 
    The Prohibition Of Simultaneous Membership Rules, 1950
    Accessible Version : View (11 KB) / 
    Officers Before Whom Candidates May Make Or Subscribe Oath Or Affirmation
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    The Constitution (Jammu and Kashmir) Scheduled Tribes Order, 1989
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    The Constitution (Sikkim) Scheduled Tribes Order, 1978
    Accessible Version : View (10 KB) / 
    The Constitution (Nagaland) Scheduled Tribes Order, 1970
    Accessible Version : View (10 KB) / 
    The Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967
    Accessible Version : View (11 KB) / 
    The Constitution (Dadra and Nagar Haveli) Scheduled Tribes Order, 1962
    Accessible Version : View (10 KB) / 
    The Constitution (Andaman and Nicobar Islands) Scheduled Tribes Order, 1959
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