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Home National and Regional Consultation on Electoral Reforms

National and Regional Consultation on Electoral Reforms

S.No. Title Attachment File Link
1 The Gist of the suggestions and the points raised in the regional consultations to bring comprehensive electoral reforms More information
2 Constitution of Core Committee on Electoral Reforms More information
3 Office Order dated 15 December, 2010 w.r.t. constitution of Core Committee on Electoral Reforms More information
4 Decision of the Core Committee to hold One National Consultation and Seven Regional Consultations. More information
5 Office Order dated 23 December, 2010 w.r.t. Regional Consultation on Electoral Reforms More information
6 Background Paper on Electoral Reforms More information
7 Gist of Regional Consultations on Electoral Reforms held at Bhopal, Kolkatta, Mumbai and Lucknow More information
8 Report on the Regional Consultations by Sh. Mohan Jain, Additional Solicitor-General More information
9 Summary of Discussions on the Regional Consultations held at Bhopal, Kolkatta, Mumbai and Lucknow by PRS Legislative Research More information

Any suggestions on electoral reforms may be sent latest by 6th February, 2011, at e-mail address electoral-reforms[at]nic[dot]in or by post addressed to:-

Dr. Sanjay Singh,
Joint Secretary and Legislative Counsel,
Room. No. 423 A-Wing, 4th Floor.
Ministry of Law and Justice,
Legislative Department,
Shastri Bhawan,
Dr. Rajendra Prasad Road,
New Delhi-110001 .

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