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हिन्दी
विधि और न्याय मंत्रालय, भारत सरकार
Ministry of Law and Justice, Government of India
विधायी विभाग
Legislative Department
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MANUAL OF ELECTION LAW VOLUME II
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MANUAL OF ELECTION LAW VOLUME II
Volume-II (Part 1)
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List of symbols in relation to elections in an assembly, local authorities’ or panchayats’ constituencies in the State of Jammu and Kashmir.––The list is being published separately by the Election Commission.
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(8 KB)
Lists of political parties and symbols in relation to elections in all parliamentary and assembly constituencies other than assembly constituencies in the State of Jammu and Kashmir––These lists are being published separately by the Election Commission.
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(8 KB)
The Election Symbols (Reservation and Allotment) Order, 1968
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(60 KB)
The Conduct of Assembly Elections (Sikkim) Rules, 1979
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(69 KB)
The Conduct of Parliamentary Elections (Sikkim) Rules, 1977
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(10 KB)
Application of Registration of Electors Rules, 1960 to the State of Sikkim
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(9 KB)
The Conduct of Elections Rules, 1961
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(635 KB)
The Registration of Electors Rules, 1960
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(271 KB)
Volume-II (Part-2)
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Officers before whom a candidate for election to fill a seat in the Metropolitan Council of Delhi shall make and subscribe oath or affirmation
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(14 KB)
Officers before whom a candidate for election to fill a seat in the Legislative Assembly of a Union territory shall make and subscribe oath or affirmation
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(14 KB)
Authorities specified under section 8A to accept petitions about corrupt practices.
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(9 KB)
THE DELIMITATION OF COUNCIL CONSTITUENCIES (UTTAR PRADESH) ORDER, 1951
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(31 KB)
THE DELIMITATION OF COUNCIL CONSTITUENCIES 2(KARNATAKA) ORDER, 1951
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(22 KB)
THE DELIMITATION OF COUNCIL CONSTITUENCIES 2(MAHARASHTRA) ORDER, 1951
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(19 KB)
THE DELIMITATION OF COUNCIL CONSTITUENCIES (MADHYA PRADESH) ORDER, 1957
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(13 KB)
THE DELIMITATION OF COUNCIL CONSTITUENCIES (BIHAR) ORDER, 1951
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(19 KB)
THE DELIMITATION OF COUNCIL CONSTITUENCIES (ANDHRA PRADESH) ORDER, 2006
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(21 KB)