MANUAL OF ELECTION LAW VOLUME I
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The Constitution (Scheduled Castes ) Order, 1950 |
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(99 KB) /
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The Prohibition Of Simultaneous Membership Rules, 1950 |
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(11 KB) /
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Officers Before Whom Candidates May Make Or Subscribe Oath Or Affirmation |
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(17 KB) /
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The Constitution (Jammu and Kashmir) Scheduled Tribes Order, 1989 |
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(10 KB) /
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The Constitution (Sikkim) Scheduled Tribes Order, 1978 |
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(10 KB) /
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The Constitution (Nagaland) Scheduled Tribes Order, 1970 |
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(10 KB) /
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The Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967 |
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(11 KB) /
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The Constitution (Dadra and Nagar Haveli) Scheduled Tribes Order, 1962 |
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(10 KB) /
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The Constitution (Andaman and Nicobar Islands) Scheduled Tribes Order, 1959 |
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(11 KB) /
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The Constitution (Scheduled Tribes) [(Union Territories)] Order, 1951 |
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(16 KB) /
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The Constitution (Scheduled tribes) Order, 1950 |
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(89 KB) /
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The Constitution (Sikkim) Scheduled Castes Order, 1978 |
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(10 KB) /
|
Title | View / Download |
---|---|
The Constitution (Scheduled Castes ) Order, 1950 |
Accessible Version :
View
(99 KB) /
|
The Prohibition Of Simultaneous Membership Rules, 1950 |
Accessible Version :
View
(11 KB) /
|
Officers Before Whom Candidates May Make Or Subscribe Oath Or Affirmation |
Accessible Version :
View
(17 KB) /
|
The Constitution (Jammu and Kashmir) Scheduled Tribes Order, 1989 |
Accessible Version :
View
(10 KB) /
|
The Constitution (Sikkim) Scheduled Tribes Order, 1978 |
Accessible Version :
View
(10 KB) /
|
The Constitution (Nagaland) Scheduled Tribes Order, 1970 |
Accessible Version :
View
(10 KB) /
|
The Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967 |
Accessible Version :
View
(11 KB) /
|
The Constitution (Dadra and Nagar Haveli) Scheduled Tribes Order, 1962 |
Accessible Version :
View
(10 KB) /
|
The Constitution (Andaman and Nicobar Islands) Scheduled Tribes Order, 1959 |
Accessible Version :
View
(11 KB) /
|
The Constitution (Scheduled Tribes) [(Union Territories)] Order, 1951 |
Accessible Version :
View
(16 KB) /
|
The Constitution (Scheduled tribes) Order, 1950 |
Accessible Version :
View
(89 KB) /
|
The Constitution (Sikkim) Scheduled Castes Order, 1978 |
Accessible Version :
View
(10 KB) /
|
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The Representation of The people act, 1951 (Act no. 43 of 1951). |
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(405 KB) /
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The Representation of The People Act, 1950 (43 of 1950) |
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(163 KB) /
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Extracts from The Indian Penal Code (45 of 1860) |
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(28 KB) /
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Extracts from The Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 (33 of 1989) |
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(19 KB) /
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The Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976 (108 of 1976) |
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(24 KB) /
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The Delimitation Act, 2002 (33 of 2002) |
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(36 KB) /
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The Jammu and Kashmir Representation of The People (Supplementary) Act, 1968 (3 of 1968) |
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(10 KB) /
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Extracts from The Government of National Capital Territory of Delhi Act, 1991 (1 of 1992) |
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(24 KB) /
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Extracts from The Government Of Union Territories Act, 1963 (20 of 1963) |
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(29 KB) /
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Extracts from The States Reorganisation Act, 1956 (37 of 1956) |
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(13 KB) /
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EXTRACTS FROM THE CONSTITUTION |
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(167 KB) /
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