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हिन्दी
विधि और न्याय मंत्रालय, भारत सरकार
Ministry of Law and Justice, Government of India
विधायी विभाग
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National and Regional Consultation on Electoral reforms
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National and Regional Consultation on Electoral reforms
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The Case
THE PRESIDENTIAL AND VICE-PRESIDENTIAL ELECTIONS ACT AND RULES
National and Regional Consultation on Electoral reforms
REPORTS ON ELECTORAL REFORMS
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National and Regional Consultation on Electoral reforms
Title
Date
View / Download
Indra Jit Gupta Committee Report on State Funding of Elections
22/02/2023
Indra Jit Gupta Committee Report
170th Report of Law Commission of India on Reform of the Electoral Laws
22/02/2023
170th Report of Law Commission of India
Report of the National Commission to Review the Working of the Constitution of India
22/02/2023
Report of the National Commission to Review the Working of the Constitution of India
The Gist of the suggestions and the points raised in the regional consultations to bring comprehensive electoral reforms
22/02/2023
he Gist of the suggestions and the points raised in the regional consultations
Constitution of Core Committee on Electoral Reforms
22/02/2023
Constitution of Core Committee on Electoral Reforms
Office Order dated 15 December, 2010 w.r.t. constitution of Core Committee on Electoral Reforms
22/02/2023
Office Order dated 15 December, 2010 w.r.t. constitution of Core Committee on Electoral Reforms
Decision of the Core Committee to hold One National Consultation and Seven Regional Consultations.
22/02/2023
Decision of the Core Committee to hold One National Consultation and Seven Regional Consultations.
Office Order dated 23 December, 2010 w.r.t. Regional Consultation on Electoral Reforms
22/02/2023
Regional Consultation on Electoral Reforms
Gist of Regional Consultations on Electoral Reforms held at Bhopal, Kolkatta, Mumbai and Lucknow
22/02/2023
Gist of Regional Consultations on Electoral Reforms
Report on the Regional Consultations by Sh. Mohan Jain, Additional Solicitor-General
22/02/2023
Report on the Regional Consultations
Summary of Discussions on the Regional Consultations held at Bhopal, Kolkata, Mumbai and Lucknow by PRS Legislative Research
22/02/2023
Summary of Discussions on the Regional Consultations